DIRECTOR OF INCOME TAX vs. PAN AM SAT INTERNATIONAL CONNE
ITA - 639 / 2007HC Delhi25 July 20071 pages
For Petitioner: SANJEEV SABHARWAL
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25.07.
2007 Learned counsel for the Revenue has handed over to us a document sent by K.Ramalingam, Director of Income Tax, International Taxation, New Delhi seeking leave to withdraw the appeal. Learned counsel for the Revenue reaffirms the request.
Under the circumstances, the appeal is dismissed as withdrawn. The document be taken on record. . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 25, 2007 Bisht