RAMESH CHANDER SABHARWAL vs. COMMISSIONER OF INCOME TAX VIII

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ITA - 799 / 2008HC Delhi04 October 20182 pages
For Petitioner: KAMAL SAWHNAY

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04.10.

2018

At request of the learned counsel for the respondent, list on 08 th October, 2018 onwards at the end of list along with ITA Nos.757/2008, 774/2008, 819/2008 & 876/2008. S. RAVINDRA BHAT, J

A. K. CHAWLA, J OCTOBER 04, 2018/ssc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 06:45:39

RAMESH CHANDER SABHARWAL vs COMMISSIONER OF INCOME TAX VIII | BharatTax