COMMISSIONER OF INCOME TAX DEL vs. JINDAL VEGETABLES PRODUCTS LTD
ITA - 428 / 2007HC Delhi16 November 20071 pages
For Petitioner: MR.R.D.JOLLY
No AI summary yet for this case.
16.11.
2007 .
Issue notice, returnable on 17th March, 2008. . . . . MADAN B. LOKUR, J . . . S. MURALIDHAR, J NOVEMBER 16, 2007 dn .