COMMISSIONER OF INCOME TAX DEL vs. JINDAL VEGETABLES PRODUCTS LTD

PDF
ITA - 428 / 2007HC Delhi16 November 20071 pages
For Petitioner: MR.R.D.JOLLY

No AI summary yet for this case.

16.11.

2007 .

Issue notice, returnable on 17th March, 2008. . . . . MADAN B. LOKUR, J . . . S. MURALIDHAR, J NOVEMBER 16, 2007 dn .

COMMISSIONER OF INCOME TAX DEL vs JINDAL VEGETABLES PRODUCTS LTD | BharatTax