COMMISSIONER OF INCOME TAX DELHI II vs. PRINCE GUTKA LTD.
ITA - 1113 / 2007HC Delhi22 November 20071 pages
For Petitioner: R.D.JOLLY
No AI summary yet for this case.
22.11.
2007 .
List on 17th March, 2008. . . . . . MADAN B. LOKUR, J . . . S. MURALIDHAR, J NOVEMBER 22, 2007 dn .