COMMISSIONER OF INCOME TAX DELHI II vs. PRINCE GUTKA LTD.

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ITA - 1113 / 2007HC Delhi22 November 20071 pages
For Petitioner: R.D.JOLLY

No AI summary yet for this case.

22.11.

2007 .

List on 17th March, 2008. . . . . . MADAN B. LOKUR, J . . . S. MURALIDHAR, J NOVEMBER 22, 2007 dn .

COMMISSIONER OF INCOME TAX DELHI II vs PRINCE GUTKA LTD. | BharatTax