COMMISSIONER OF INCOME TAX DEL vs. ERICSSION COMMUNICATIONS P.LTD

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ITA - 721 / 2007HC Delhi10 August 20071 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

10.08.

2007 Notice.

Learned counsel for the Assessee accepts notice. She seeks some time to look into the case papers.

To be listed on 30th November, 2007. . . MADAN B. LOKUR, J . . AUGUST 10, 2007 S. MURALIDHAR, J dn

COMMISSIONER OF INCOME TAX DEL vs ERICSSION COMMUNICATIONS P.LTD | BharatTax