COMMISSIONER OF INCOME TAX vs. TECUMESH PRODUCTS INDIA P. LTD.
ITA - 1143 / 2009HC Delhi18 November 20091 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 18.11.2009 2# .
Present: Ms. Prem L. Bansal with Ms. Anshul Sharma for the appellant.
Ms. Mahua Kalra with Ms. Maryam Sharma for the respondent. . . + ITA No. 1143/2009 Notice, which is accepted by Ms. Kalra, learned counsel appearing for the respondent.
List on 16th April 2009. . A.K. SIKRI, J. . . . . . SIDDHARTH MRIDUL, J.
November 18, 2009 nsk .