COMMISSIONER OF INCOME TAX vs. TECUMESH PRODUCTS INDIA P. LTD.

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ITA - 1143 / 2009HC Delhi18 November 20091 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 18.11.2009 2# .

Present: Ms. Prem L. Bansal with Ms. Anshul Sharma for the appellant.

Ms. Mahua Kalra with Ms. Maryam Sharma for the respondent. . . + ITA No. 1143/2009 Notice, which is accepted by Ms. Kalra, learned counsel appearing for the respondent.

List on 16th April 2009. . A.K. SIKRI, J. . . . . . SIDDHARTH MRIDUL, J.

November 18, 2009 nsk .

COMMISSIONER OF INCOME TAX vs TECUMESH PRODUCTS INDIA P. LTD. | BharatTax