COMMISSIONER OF INCOME TAX vs. GESTURE HOTESL & FOODS P.LTD.

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ITA - 1036 / 2009HC Delhi22 October 20091 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 22.10.2009 4# Present: Ms. P.L. Bansal, Adv. for the appellant. . + ITA No.1036/2009 Notice, returnable on 24th March, 2010. A.K. SIKRI, J. . . . SIDDHARTH MRIDUL, J.

October 22, 2009 pmc .

COMMISSIONER OF INCOME TAX vs GESTURE HOTESL & FOODS P.LTD. | BharatTax