COMMISSIONER OF INCOME TAX vs. G.M.ENTERPRISES P.LTD.

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ITA - 1389 / 2009HC Delhi23 December 20091 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 23.12.2009 # Present: Ms. P.L. Bansal for the appellant Mr. K.R. Manzani for the respondent . +ITA No. 1389/2009 . * Notice. .

Mr. Manzani accepts notice on behalf of the respondent. .

List on 12.5.2010. . . A.K. SIKRI, J. . SIDDHARTH MRIDUL, J.

December 23, 2009 aj . . . 4 . .

COMMISSIONER OF INCOME TAX vs G.M.ENTERPRISES P.LTD. | BharatTax