MOTHER DAIRY FRUIT & VEGETABLE P.LTD. vs. COMMISSIONER OF INOCME TAX
ITA - 980 / 2009HC Delhi21 October 20091 pages
For Petitioner: MR.PRAKASH KUMAR
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 21.10.2009 6# .
Present: Mr. Prakash Kumar, Adv.for the appellant Mr. Sanjeev Sabharwal, Adv. for the respondent . . + ITA No.980/2009 and CM No. 13383/2009 .
Notice.
Mr. Sanjeev Sabharwal accepts notice for the respondent.
List on 22nd March, 2010. . A.K. SIKRI, J. . . . SIDDHARTH MRIDUL, J.
October 21, 2009 mw . . .