COMMISSIONER OF INCOME TAX DELHI IV vs. DLF UNIVERSAL LTD.
ITA - 121 / 2009HC Delhi30 November 20153 pages
For Petitioner: NP SAHNI,AJAY VOHRA
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30.11.
2015
An adjournment slip has been moved on behalf of the respondents.
List on 25.02.2016. S. RAVINDRA BHAT, J
DEEPA SHARMA, J NOVEMBER 30, 2015 bg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 00:26:12