COMMISSIONER OF INCOME TAX vs. M/S I.T.C.LTD.

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ITA - 633 / 2005HC Delhi24 November 20051 pages
For Petitioner: RAJEEV AWASTHI

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24.11.

2005 Post for hearing alongwith ITA No.77/2005 in due course. . . T.S. THAKUR, J . . B.N.CHATURVEDI, J NOVEMBER 24, 2005 sa

COMMISSIONER OF INCOME TAX vs M/S I.T.C.LTD. | BharatTax