COMMISSIONER OF INCOME TAX vs. M/S I.T.C.LTD.
ITA - 633 / 2005HC Delhi24 November 20051 pages
For Petitioner: RAJEEV AWASTHI
No AI summary yet for this case.
24.11.
2005 Post for hearing alongwith ITA No.77/2005 in due course. . . T.S. THAKUR, J . . B.N.CHATURVEDI, J NOVEMBER 24, 2005 sa