COMMISSIONER OF INCOME TAX vs. ANKIT JAIN
ITA - 1133 / 2007HC Delhi27 November 20071 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 27.11.2007 Present: None for the Appellant. . + ITA No.1133/2007 . .
Issue notice to the Respondent, returnable on 10th March, 2008. . MADAN B. LOKUR, J . . . S. MURALIDHAR, J NOVEMBER 27, 2007 dn 13.