INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs. INCOME TAX OFFICER

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ITA - 1157 / 2007HC Delhi16 November 20071 pages
For Petitioner: MR.SUNIL MAGON

No AI summary yet for this case.

16.11.

2007 . CM No.15705/2007 Exemption allowed subject to all just exceptions. ITA 1157/2007 and CM No.15706/2007(stay)

Learned counsel for the Assessee says that he would like to file some additional documents which are available in the file of the Assessing Officer.

The documents be filed within six weeks.

List on 10th March, 2008. . MADAN B. LOKUR, J . . . S. MURALIDHAR, J NOVEMBER 16, 2007 dn

INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER | BharatTax