COMMIOSSIONER OF INCOME TAX vs. INDIAN RAILWAY FINANCE CORPORATION LTD.

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ITA - 1140 / 2009HC Delhi20 November 20091 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 20.11.2009 8# Present: Ms. P.L. Bansal with Mr. Paras Chaudhary, Advs. for the Revenue. . . + ITA No.1140/2009 and CM No.15841/2009 The Hon?ble Division Bench could not assemble today.

Renotify on 25th January, 2010. By Order . . . (Court Master)

November 20, 2009 pmc . . . .

COMMIOSSIONER OF INCOME TAX vs INDIAN RAILWAY FINANCE CORPORATION LTD. | BharatTax