CIT vs. JAGDISH PRASAD GUPTA
ITA - 933 / 2011HC Delhi02 February 20171 pages
For Petitioner: ASHOK MANCHANDA
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02.02.
2017
Hon’ble Division Bench did not assemble.
List on 11.04.2017. By order
COURT MASTER
FEBRUARY 02, 2017/ajk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 04:17:07