THE COMMISSIONER OF INCOME TAX vs. CADBURY INDIA LTD.

PDF
ITA - 1397 / 2008HC Delhi19 December 20081 pages
For Petitioner: RASHMI CHOPRA

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 19.12.2008 .

Present: Ms Rashmi Chopra for the Appellant.

Mr Deepak Chopra for the Respondent. . + ITA 1397/2008 and ITA 1398/2008 .

At the request of the learned counsel for the appellant, renotify on 21.05.2009. BADAR DURREZ AHMED, J . . . ECHO is on. . RAJIV SHAKDHER, J December 19, 2008 SR . . 9

THE COMMISSIONER OF INCOME TAX vs CADBURY INDIA LTD. | BharatTax