THE COMMISSIONER OF INCOME TAX vs. MICROMATIC MACHINE TOOLS P.LTD. DISTRICT CENTRE
ITA - 1387 / 2009HC Delhi22 December 20091 pages
For Petitioner: MR.SANJEEV SABHARWAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 22.12.2009 6# .
Present: Mr. Sanjeev Sabharwal for the appellant. . . + ITA No. 1387/2009 and CM No. 17912/2009 An adjournment slip has been circulated by learned counsel for the appellant.
List on 11th May 2010. . A.K. SIKRI, J. . J.R. MIDHA, J.
December 22, 2009 nsk .