THE COMMISSIONER OF INCOME TAX vs. MICROMATIC MACHINE TOOLS P.LTD. DISTRICT CENTRE

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ITA - 1387 / 2009HC Delhi22 December 20091 pages
For Petitioner: MR.SANJEEV SABHARWAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 22.12.2009 6# .

Present: Mr. Sanjeev Sabharwal for the appellant. . . + ITA No. 1387/2009 and CM No. 17912/2009 An adjournment slip has been circulated by learned counsel for the appellant.

List on 11th May 2010. . A.K. SIKRI, J. . J.R. MIDHA, J.

December 22, 2009 nsk .

THE COMMISSIONER OF INCOME TAX vs MICROMATIC MACHINE TOOLS P.LTD. DISTRICT CENTRE | BharatTax