COMMISSIONER OF INCOME TAX vs. INDIAN RAILWAY FINANCE CORPORATION LTD.
ITA - 1138 / 2009HC Delhi20 November 20091 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 20.11.2009 7# Present: Ms. P.L. Bansal with Mr. Paras Chaudhary, Advs. for the Revenue. . + ITA No.1138/2009 The Hon?ble Division Bench could not assemble today.
Renotify on 25th January, 2010. . .
By Order . . . (Court Master)
November 20, 2009 pmc . .