CIT vs. AMRIT PAL SINGH
ITA - 1236 / 2011HC Delhi30 November 20111 pages
For Petitioner: RASHMI CHOPRA
No AI summary yet for this case.
. 30.11.2011 . C.M.No.21138/2011 . . .
Exemption allowed subject to all just exceptions. . . .
The application is disposed of. . . . ITA 1236/2011 and C.M.No.21139/2011 . . .
Issue notice. . . .
Notice is accepted by Ms. Kavita Jha, Advocate on behalf of the respondent. .
List on 14th December, 2011. . . . SANJIV KHANNA, J. . . . . . R.V.EASWAR, J. . NOVEMBER 30, 2011 . NA . . . . . $ 2 and 3 .