COMMISSIONER OF INCOME TAX DEL vs. CAPITAL TYRES MAFG. UNIT
ITA - 341 / 2007HC Delhi25 July 20071 pages
For Petitioner: P.L.BANSAL
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25.07.
2007 Last opportunity is granted to the learned counsel for the Revenue to comply with the order dated 3rd April, 2007. Adjourned to 6th September, 2007. . . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 25, 2007 Bisht