COMMISSIONER OF INCOME TAX vs. BHAN TEXTILE P.LTD.
ITA - 729 / 2007HC Delhi10 August 20071 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this case.
10.08.
2007 Issue notice, returnable on 28th January, 2008. . MADAN B. LOKUR, J . AUGUST 10, 2007 S. MURALIDHAR, J dn