THE COMMISSIONER OF INCOME TAX vs. ANU AUTO INDUSTRIES LTD.

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ITA - 1372 / 2009HC Delhi17 December 20091 pages
For Petitioner: MR.SANJEEV SABHARWAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 17.12.2009 6# .

Present: Mr. Sanjeev Sabharwal, Adv. for the appellant-Revenue. . + ITA No.1372/2009 and CM No.17894/2009 .

Notice to the respondent, returnable on 22nd April, 2010. Matter to be heard along with ITA No. 605/2009. . A.K. SIKRI, J. . SIDDHARTH MRIDUL, J.

December 17, 2009 pmc . .

THE COMMISSIONER OF INCOME TAX vs ANU AUTO INDUSTRIES LTD. | BharatTax