THE COMMISSIONER OF INCOME TAX vs. M/S JRD STOCK BROKERS PVT LTD
ITA - 544 / 2005HC Delhi27 August 20181 pages
For Petitioner: DEEPAK SHUKLA
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27.08.
2018
List on 28.08.2018
S. RAVINDRA BHAT, J
A. K. CHAWLA, J AUGUST 27, 2018 ndn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 04:13:59