COMMISSIONER OF INCOME TAX vs. GENERAL ENGINEERING WORKS

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ITA - 678 / 2007HC Delhi25 July 20071 pages
For Petitioner: MS. P.L.BANSAL

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25.07.

2007 CM No.9493/2007 Exemption allowed, subject to all just exceptions. CM stands disposed of. ITA 678/2007 Arguments heard. Judgment reserved. . . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 25, 2007 Bisht

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS | BharatTax