COMMISSIONER OF INCOME TAX vs. GENERAL ENGINEERING WORKS
ITA - 678 / 2007HC Delhi25 July 20071 pages
For Petitioner: MS. P.L.BANSAL
No AI summary yet for this case.
25.07.
2007 CM No.9493/2007 Exemption allowed, subject to all just exceptions. CM stands disposed of. ITA 678/2007 Arguments heard. Judgment reserved. . . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 25, 2007 Bisht