CIT vs. DHARAMPAL SATYAPAL
ITA - 1003 / 2011HC Delhi26 August 20141 pages
For Petitioner: KAMAL SAWHNEY
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. 26.08.2014 . . . A request for adjournment is made on behalf of learned counsel for the respondent, which is not opposed. .
List on 11.11.2014. . . . S. RAVINDRA BHAT, J . . . . . . . VIPIN SANGHI, J . AUGUST 26, 2014 . ?ajk? . . . $ 25 .