COMMISSIONER OF INCOME TAX vs. GENERAL ENGINEERING WORKS

PDF
ITA - 649 / 2007HC Delhi25 July 20071 pages
For Petitioner: MS. PREM LATA BANSAL

No AI summary yet for this case.

25.07.

2007 .

Arguments heard. Judgment reserved. . . . MADAN B. LOKUR,J . . V.B. GUPTA, J . . JULY 25, 2007 Bisht .

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS | BharatTax