CIT vs. MODI XEROX INDIA LTD
ITA - 662 / 2012HC Delhi26 November 20121 pages
For Petitioner: VAIBHAV KULKARNI
No AI summary yet for this case.
. 26.11.2012 . . . . .
Hon?ble Division Bench is not assembling today since S. Ravindra Bhat, J is on leave. .
List on 28.01.2013. . . .
By order . . . . . . . COURT MASTER . NOVEMBER 26, 2012 . ?ajk? . . . $ 36 .