COMMISSIONER OF INCOME TAX DELHI II vs. MICRO ABRASIVES INDIA LTD.
ITA - 712 / 2007HC Delhi03 November 20091 pages
For Petitioner: R.D.JOLLY
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 03.11.2009 12# .
Present: Mr. Sanjeev Sabharwal for the appellant.
Mr. Rajat Navet for the respondent. . . + ITA No. 712/2007 Renotify on 4th November 2009. . A.K. SIKRI, J. . . . SIDDHARTH MRIDUL, J.
November 03, 2009 nsk . .