THE COMMISSIONER OF INCOME TAX vs. MODI XEROS LTD.
ITA - 1300 / 2009HC Delhi21 December 20091 pages
For Petitioner: RASHMI CHOPRA
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 21.12.2009 1-4# .
Present: Ms. Rashmi Chopra for the appellant.
Ms. Kavita Jha with Ms. Akansha Aggarwal for the respondent. . . + ITA No. 1300/2009 ITA No. 1319/2009 and CM No. 17464/2009 ITA No. 1320/2009 and CM No. 17466/2009 (Common Order) ITA No. 1321/2009 and CM No. 17467/2009 Notice, which is accepted by learned counsel for the respondent.
List on 12th May 2010. . CM No. 17463/2009 in ITA No. 1319/2009 CM No. 17465/2009 in ITA No. 1320/2009 Exemption allowed, subject to just exceptions. . A.K. SIKRI . SIDDHARTH MRIDUL December 21, 2009 nsk .