MAHESH CHANDRA AGRAWAL vs. THE ACIT CIRCLE 59(1) NEW DELHI

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Request for adjournment is made on behalf of the appellant’s counsel.

List on 6th April, 2018. S. RAVINDRA BHAT, J

A. K. CHAWLA, J FEBRUARY 23, 2018 rc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 16:42:54