DIRECTOR OF INCOME TAX vs. ASIA SATELLITE TELECOMMUNICATION CO LTD

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ITA - 1245 / 2011HC Delhi13 December 20111 pages
For Petitioner: ANUPAM TRIPATHI

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. 13.12.2011 . . .

To be listed before another Bench subject to orders of Hon?ble the Acting Chief Justice on 20th December, 2011. . . . . . SANJIV KHANNA,J . . . . . . . R.V.EASWAR, J . DECEMBER 13, 2011 . vld . . . $ 5 .

DIRECTOR OF INCOME TAX vs ASIA SATELLITE TELECOMMUNICATION CO LTD | BharatTax