CIT vs. CONSOLIDATED PHOTO & FINVEST LTD
ITA - 1290 / 2011HC Delhi19 December 20111 pages
For Petitioner: DEEPAK CHOPRA
No AI summary yet for this case.
. 19.12.2011 . . . . .
Issue notice to the respondent, returnable on 24th February, 2012. . . . . . . . . . SANJIV KHANNA, J. . . . . . . . R.V.EASWAR, J. . DECEMBER 19, 2011 . NA . . . . . . . . . . .