JAGDISH PRASAD GUPTA
ITA - 695 / 2010HC Delhi17 November 20161 pages
For Petitioner: VN JHA, PRAKASH KUMAR
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17.11.
2016
At the request of counsel for the revenue, adjourned to 2nd February, 2017. S. RAVINDRA BHAT, J
SANJEEV SACHDEVA, J NOVEMBER 17, 2016/vikas/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 23:09:07