COMMISSIONER OF INCOME TAX vs. STEEL AUTHORITY OF INDIA LTD

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ITA - 1170 / 2010HC Delhi27 November 20121 pages
For Petitioner: RASHMI CHOPRA

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. 27.11.2012 . . .

Hon?ble Division Bench is not assembling today since S. Ravindra Bhat, J is on leave. .

List on 29.01.2013. .

By order . . . . . . .

Court Master . NOVEMBER 27, 2012 . ?ajk? . . . . . $ 36 .

COMMISSIONER OF INCOME TAX vs STEEL AUTHORITY OF INDIA LTD | BharatTax