COMMISSIONER OF INCOME TAX vs. THE DELHI PUBLIC SCHOOL SOCIETY
ITA - 1432 / 2010HC Delhi02 August 20161 pages
For Petitioner: P. ROY CHAUDHURY
No AI summary yet for this case.
%
02.08.
2016
1.
There is an adjournment slip.
2.
List on 30th September, 2016. S.MURALIDHAR, J
NAJMI WAZIRI, J AUGUST 02, 2016 kk
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 23:02:45