THE COMMISSIONER OF INCOME TAX vs. SKYTONE ELECTRICASL INDIA LTD.
ITA - 1133 / 2009HC Delhi20 November 20091 pages
For Petitioner: RASHMI CHOPRA
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 20.11.2009 3# Present: Ms. Rashmi Chopra, Adv. for the appellant. . + ITA No.1133/2009 The Hon?ble Division Bench could not assemble today.
Renotify on 20th January, 2010. By Order . . . (Court Master)
November 20, 2009 pmc . .