COMMR.OF INCOME TAX,DELHI vs. JACKSON ENGINEER LTD.
ITA - 151 / 2001HC Delhi24 September 20021 pages
For Petitioner: AJAY JHA
No AI summary yet for this case.
----------- 24.09.2002
The appeal already stands admitted. It will be heard along with ITA Nos.189 to 199/89 in due course.
D.K. JAIN, J
SHARDA AGGARWAL, J SEPTEMBER 24, 2002 ps