COMMR.OF INCOME TAX,DELHI vs. JACKSON ENGINEER LTD.

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ITA - 151 / 2001HC Delhi24 September 20021 pages
For Petitioner: AJAY JHA

No AI summary yet for this case.

----------- 24.09.2002

The appeal already stands admitted. It will be heard along with ITA Nos.189 to 199/89 in due course.

D.K. JAIN, J

SHARDA AGGARWAL, J SEPTEMBER 24, 2002 ps

COMMR.OF INCOME TAX,DELHI vs JACKSON ENGINEER LTD. | BharatTax