THE COMMISSIONER OF INCOME TAX vs. M.S.UNIVERSAL EXPORT LTD.

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ITA - 1374 / 2009HC Delhi22 December 20091 pages
For Petitioner: MR.SANJEEV SABHARWAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 22.12.2009 1# .

Present: Mr. Sanjeev Sabharwal for the appellant. . . + ITA No. 1374/2009 An adjournment slip has been circulated by learned counsel for the appellant.

List on 11th May 2010. . A.K. SIKRI, J. . J.R. MIDHA, J.

December 22, 2009 nsk .

THE COMMISSIONER OF INCOME TAX vs M.S.UNIVERSAL EXPORT LTD. | BharatTax