THE COMMISSIONER OF INCOME TAX vs. U.K. PAINTS INDIA LTD
ITA - 174 / 2001HC Delhi05 September 20021 pages
For Petitioner: STG. COUNSEL;IT
No AI summary yet for this case.
Date of Order : 05.09.2002
Present: Ms.Rashmi Chopra for the appellant
CASE NUMBER : ITA No.174/01
The appeal already stands admitted. Let it be listed for final hearing in the regular course.
D.K.JAIN,J.
5 September 2002 SHARDA AGGARWAL,J. "v"