THE COMMISSIONER OF INCOME TAX vs. U.K. PAINTS INDIA LTD

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ITA - 174 / 2001HC Delhi05 September 20021 pages
For Petitioner: STG. COUNSEL;IT

No AI summary yet for this case.

Date of Order : 05.09.2002

Present: Ms.Rashmi Chopra for the appellant

CASE NUMBER : ITA No.174/01

The appeal already stands admitted. Let it be listed for final hearing in the regular course.

D.K.JAIN,J.

5 September 2002 SHARDA AGGARWAL,J. "v"

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