COSMIQUE LTD. vs. COMMISSIONER OF INCOME TAX
ITA - 687 / 2012HC Delhi14 December 20121 pages
For Petitioner: DR.RAKESH GUPTA
No AI summary yet for this case.
. 14.12.2012 . . .
After some hearing ld. counsel for the appellant sought liberty to withdraw the appeal. .
Dismissed as withdrawn. . . . . . . . S. RAVINDRA BHAT, J . . . . . . . R.V.EASWAR, J . DECEMBER 14, 2012 . vld . . . $ 21 .