CIT vs. JRM STEEL PVT LTD
ITA - 641 / 2012HC Delhi20 November 20121 pages
For Petitioner: SANJEEV SABHARWAL
No AI summary yet for this case.
. 20.11.2012 . . .
Issue notice, returnable on 06.03.2013. . . . S. RAVINDRA BHAT, J . . . . . . . R.V.EASWAR, J . NOVEMBER 20, 2012 . ?ajk? . . . $ 5 .