CIT vs. MEERA GOYAL
ITA - 1263 / 2011HC Delhi14 December 20111 pages
For Petitioner: RASHMI CHOPRA
No AI summary yet for this case.
. 14.12.2011 . . .
Issue notice to the respondent, returnable on 29th March, 2012. .
Liberty is granted to the appellant to place documents on record. . . . . . SANJIV KHANNA, J . . . . . . . R.V.EASWAR, J . DECEMBER 14, 2011 . mm . . . . . 2 . $ .