NAV BHARAT INTERNATIONAL LTD
ITA - 680 / 2012HC Delhi19 December 20121 pages
For Petitioner: SALIL KAPOOR
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. 19.12.2012 . . .
Issue Notice. Mr. Manish Kumar Vikkey, proxy counsel for the respondent accepts notice. .
Let assessment file be produced on the next date of hearing. .
List on 12th March, 2013. . . . . . . . S. RAVINDRA BHAT, J . . . . . . . . . R.V.EASWAR, J . DECEMBER 19, 2012 . /vks/ . $ 2, 3 and 5 .