Search
Search
ITAT
High Courts
Supreme Court
AI Research
History
Home
/
RAJA SURIYA PAL SINGH vs. STATE OF U.P. & ANR
RAJA SURIYA PAL SINGH vs. STATE OF U.P. & ANR
Bookmark
Report Error
PDF
- 0
Supreme Court
02 May 1952
Bench: M.P. SASTRI (CJ) M.C. MAHAJAN B.K. MUKHERJEA S.R. DAS N.C. AIYAR
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead