COMMISSIONER OF INCOME TAX DELHI V vs. OCL INDIA LTD.

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ITA - 1393 / 2008HC Delhi08 December 20081 pages
For Petitioner: MR.JAGISH RAI GOEL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 08.12.2008 .

Present: Mr J. R. Goel for the Appellant. . + ITA 1393/2008 .

Issue notice returnable on 17.04.2009. List along with ITA No. 1378/2008. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J December 08, 2008 SR . 42