INDITEX TRENT RETAIL INDIA PVT LTD vs. PRINCIPAL COMMISSIONER OF INCOME TAX 4
ITA - 533 / 2022HC Delhi16 December 20221 pages
For Petitioner: DEEPAK CHOPRA AZB & PARTNERS
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16.12.
2022 [Physical Hearing/Hybrid Hearing (as per request)]
1.
Mr Ankul Goyal, who appears on behalf of the appellant seeks leave to withdraw the appeal, with liberty to file a fresh appeal, if required.
2.
The appeal is, accordingly, dismissed as withdrawn, with liberty as prayed for, albeit, as per law.
RAJIV SHAKDHER, J
TARA VITASTA GANJU, J
DECEMBER 16, 2022 / tr
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