INDITEX TRENT RETAIL INDIA PVT LTD vs. PRINCIPAL COMMISSIONER OF INCOME TAX 4

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ITA - 533 / 2022HC Delhi16 December 20221 pages
For Petitioner: DEEPAK CHOPRA AZB & PARTNERS

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16.12.

2022 [Physical Hearing/Hybrid Hearing (as per request)]

1.

Mr Ankul Goyal, who appears on behalf of the appellant seeks leave to withdraw the appeal, with liberty to file a fresh appeal, if required.

2.

The appeal is, accordingly, dismissed as withdrawn, with liberty as prayed for, albeit, as per law.

RAJIV SHAKDHER, J

TARA VITASTA GANJU, J

DECEMBER 16, 2022 / tr

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