AT KEARNEY LIMITED - INDIA BRANCH OFFICE vs. COMMISSIONER OF INCOME TAX INTERNATIONAL TAX - 1, NEW DELHI

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ITA - 528 / 2024HC Delhi18 October 20241 pages
For Petitioner: DEEPAK CHOPRA AZB & PARTNERS

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% 18.10.2024

1.

Issue notice.

2.

The learned counsel for the respondent accepts notice.

3.

List on 30.01.2025. VIBHU BAKHRU, J SWARANA KANTA SHARMA, J OCTOBER 18, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 13:33:15

AT KEARNEY LIMITED - INDIA BRANCH OFFICE vs COMMISSIONER OF INCOME TAX INTERNATIONAL TAX - 1, NEW DELHI | BharatTax