COMMISSIONE OF INCOME TAX vs. DSL PROPERTIES PVT LTD

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ITA - 585 / 2013HC Delhi18 December 20131 pages
For Petitioner: ROHIT MADAN

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. 18.12.2013 . . .

Issue notice. .

Mr. Satyen Sethi, Advocate accepts notice on behalf of the respondent. .

List the appeal for hearing on 12th March, 2014. . . . . . SANJIV KHANNA, J. . . . . . . . SANJEEV SACHDEVA, J. . DECEMBER 18, 2013 . VKR . . . $ 18. .