Search
Search
ITAT
High Courts
Supreme Court
AI Research
History
Home
/
COMMISSIONER OF INCOME TAX CIRCLE - II vs. M/S ANKIT GARMENTS MANUFACTURING CO.
COMMISSIONER OF INCOME TAX CIRCLE - II vs. M/S ANKIT GARMENTS MANUFACTURING CO.
Bookmark
Report Error
PDF
ITA - 511 / 2013
HC Delhi
25 October 2013
For Petitioner:
SURUCHII AGGARWAL
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead