PR. COMMISSIONER OF INCOME TAX-7, DELHI vs. RAMA PASHU AAHAR PVT. LTD.

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ITA - 219 / 2026HC Delhi19 March 20261 pages
For Petitioner: PUNEET RAI

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19.03.

2026

List this case on 23.04.2026. DINESH MEHTA, J.

VINOD KUMAR, J. MARCH 19, 2026/sr

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